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Allahabad High Court

Smt. Alka Sharma vs Union Of India And Others on 8 January, 2020

Author: Vivek Agarwal

Bench: Vivek Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- SECOND APPEAL No. - 192 of 2007
 

 
Appellant :- Smt. Alka Sharma
 
Respondent :- Union Of India And Others
 
Counsel for Appellant :- Rajendra Prasad Tiwari
 
Counsel for Respondent :- Ram Nath
 

 
Hon'ble Vivek Agarwal,J.
 

Heard Sri Rajendra Prasad Tiwari, learned counsel for the appellant.

Judgement is reserved.

Order Date :- 8.1.2020 Ashutosh