Allahabad High Court
Smt. Alka Sharma vs Union Of India And Others on 8 January, 2020
Author: Vivek Agarwal
Bench: Vivek Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- SECOND APPEAL No. - 192 of 2007 Appellant :- Smt. Alka Sharma Respondent :- Union Of India And Others Counsel for Appellant :- Rajendra Prasad Tiwari Counsel for Respondent :- Ram Nath Hon'ble Vivek Agarwal,J.
Heard Sri Rajendra Prasad Tiwari, learned counsel for the appellant.
Judgement is reserved.
Order Date :- 8.1.2020 Ashutosh