Punjab-Haryana High Court
Hsidc Now Hsiidc vs Har Narain Aggarwal & Ors on 20 March, 2018
Author: G. S. Sandhawalia
Bench: G. S. Sandhawalia
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
RFA No.4815 of 2013 (O&M)
Date of Decision:20.03.2018
Haryana State Industrial & Infrastructure Development Corporation Ltd.
...Appellant(s)
Versus
Dr. Harnarain Aggarwal and others ...Respondent(s)
CORAM: HON'BLE MR. JUSTICE G. S. SANDHAWALIA
Present: Mr. Pritam Singh Saini, Advocate, for HSIIDC.
Mr. Shailendra Jain, Sr. Advocate
with Mr. H.J. Singh, Advocate,
Mr. J.P. Ahlawat, Advocate, for
Mr. N.D. Achint, Advocate
Mr. Sandeep Sharma, Advocate
Mr. S.K.Tripathi, Advocate
Mr. Amit Jain, Advocate
Mr. A.K. Jindal, Advocate
Mr. Aditya Jain, Advocate
Mr. Atul Yadav, Advocate
Mr. Rakesh Dhiman, Advocate
Mr. Amandeep Rana, Advocate,
Mr. Sudhir Aggarwal, Advocate,
Mr. Rajesh Lamba, Advocate, for
Mr. S.K.Yadav, Advocate, for the landowners.
Mr. Sudeep Mahajan, Addl. A.G. Haryana.
Ms. Safia Gupta, AAG, Haryana.
Mr. Vipul Aggarwal, Advocate, for GP-Sultanpur.
Mr. A.K. Jindal, Advocate,
for respondent No.1 in RFA-10303-2014.
*****
G.S. SANDHAWALIA, J. (ORAL)
For orders, see order of even date passed in RFA No.4670 of 2013- HSIIDC Vs. Kanwar Singh & others."
(G.S. SANDHAWALIA) 20.03.2018 JUDGE pvd Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 13-05-2018 17:19:45 :::