Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(5) in Goa State Higher Education Council Act, 2018

(5)The Council shall take appropriate action forthwith to remedy any defect or irregularity that may be pointed out in the audit report.