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State of Sikkim - Section

Section 44 in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

44. In case of any accident or emergency involving danger to any property at any depot or station, every person employed at such depot or station shall render assistance to any forest officer or police officer demanding his aid in preventing the damage or loss to such property.

Chapter - VII Collection of Drift and Stranded Timber