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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

NCT Delhi - Subsection

Section 41(1)(iv) in The Delhi Metro Airport Express Line, General Rules, 2010

(iv)keep large amounts of cash at their points of sales, only such cash as is necessary for change giving may be kept and the surplus shall be kept in a locked safe or the other secure storage;