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Punjab-Haryana High Court

Surinder Singh vs Financial Commissioner And Others on 7 July, 2011

Bench: Jasbir Singh, Augustine George Masih

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH



                               LPA No. 529 of 2011

                               Date of decision: 07.07.2011


Surinder Singh


                                                  ..... APPELLANT

                          VERSUS


Financial Commissioner and others

                                                  ..... RESPONDENTS



CORAM:HON'BLE MR. JUSTICE JASBIR SINGH
      HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH


Present:    Mr. Harsh Aggarwal, Advocate,
            for the appellant.

            Mr. Sherry K. Singla, Advocate,
            for respondent No. 4.

                  ***

Jasbir Singh, J. (Oral)

After arguing for some time, counsel for the appellant wishes to withdraw this appeal with liberty to move an application for review of the order passed by the learned Single Judge.

Dismissed as withdrawn with the liberty aforesaid.

( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE July 07, 2011 pj