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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(e) in Travancore-Cochin Medical Practitioners Act, 1953

(e)"medical school or college" means any institution where teaching or training in the art and science of healing for human ailments according to modem medicine, homeopathic medicine or indigenous medicine is imparted;