Section 12(1)(g) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(1)(g) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(g)If he is a Government servant or a servant of the Board or any marketing committee or local authority of public undertaking or holds a licence from such committee other than that of a trader or commission agent or measurer and weighman; or

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NCT Delhi - Subsection

Section 12(1)(g) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000