Supreme Court of India
Commissioner Of Income-Tax vs Andhra Pradesh State Financial ... on 20 January, 1995
Equivalent citations: [1998]233ITR195(SC), AIRONLINE 1995 SC 670
Bench: J.S. Verma, K.S. Paripoornan
ORDER
1. Civil Appeal No. 770 of 1976, CIT v. Bihar State Financial Corporation in which the same point was involved for decision has already been dismissed, vide order dated September 14, 1990 (see page 17 supra). This special leave petition is also, therefore, dismissed.
2. Civil Appeal No. 3695 of 1982. Taken on board.
3. Civil appeal is dismissed.