Supreme Court - Daily Orders
Commissioner Gst (East) vs M/S. Unitech Containers Pvt. Ltd. on 13 April, 2018
Bench: Ranjan Gogoi, R. Banumathi
ITEM NO.18 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) NO(S)……………………/2018
DIARY NO(S). 7056/2018
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 11-08-2017
IN CEAC NO. 22/2017 AND CMA NO. 28676/2017 PASSED BY THE HIGH COURT
OF DELHI AT NEW DELHI)
COMMISSIONER GST (EAST), NEW DELHI PETITIONER(S)
VERSUS
M/S. UNITECH CONTAINERS PVT. LTD. RESPONDENT(S)
(FOR ADMISSION AND I.R. AND IA NO.47177/2018-CONDONATION OF DELAY
IN FILING)
Date : 13-04-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Sandeep Sethi, ASG
Ms. Sunita Rani Singh, Adv.
Mr. A.K. Srivastava, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material.
Delay condoned.
Issue notice.
[VINOD LAKHINA] [ASHA SONI] AR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by VINOD LAKHINA Date: 2018.04.13 18:11:41 IST Reason: