Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Chattisgarh - Subsection Section 48(10) in High Court of Chhattisgarh Rules, 2005 (10)The rules regarding deposit or withdrawal of money provided in these Rules shall apply to the deposit or withdrawal of security ordered under sub-rule (9).
