Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

NCT Delhi - Subsection

Section 56(2)(c) in The Madras Chit Funds Act, 1961

(c)who falls to comply with the requirement of the chit agreement - regarding the date, time and place at which is to be drawn, shall be punishable with fine which may extend to one hundred rupees.