Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 547(2)] [Section 547] [Entire Act]

State of Odisha - Subsection

Section 547(2)(c) in Orissa Municipal Rules, 1953

(c)be constructed on a pucca platform rendered impervious by cement or other impervious materials raised at least 3 feet above the road, or ground level and nine inches above the level of the drain connecting the latrine with the cesspool or the public drain and with an inclination of not less than half an-inch in a foot towards the drain;