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[Cites 0, Cited by 0] [Section 24D] [Entire Act]

State of Odisha - Subsection

Section 24D(4) in The Orissa Agricultural Produce Markets Rules, 1958

(4)The application fee shall be Rs.50,000/- if the market is proposed to be established on an area covering upto five acres or Rs.1,00,000/- if the market is proposed over an area exceeding five acres or one or more auxiliary market yards are proposed to be established.