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[Cites 0, Cited by 0] [Section 248(2)] [Section 248] [Entire Act]

State of Odisha - Subsection

Section 248(2)(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)posses not less than ten years experience of working in the relevant field out of which at least five years shall be in the field of occupational safety, health and environment.