Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(6)] [Section 25] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 25(6)(b) in Telecom Commercial Communications Customer Preference Regulations, 2018

(b)for the second instance of violation, Usage Cap shall continue for a period of six months;