Madhya Pradesh High Court
Sobran Singh Yadav vs The State Of Madhya Pradesh on 8 July, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2053 of 2019 (SOBRAN SINGH YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 08-07-2022 List along with Cra.902.2016.
(ROHIT ARYA) (G.S. AHLUWALIA)
JUDGE JUDGE
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Digitally signed by PAWAN DHARKAR
PAWAN
DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, DHARK 2.5.4.20=5da1b3ce5c6aee672b1f51a5c ff5661c113046ab7ebb8031c36dcac447 2c040a, pseudonym=22FE9CB9F7CF0345E7FF AC9031E38DF6A29B4C10, AR serialNumber=C72B9531562BC6028F5 D6E42E82477C85878470B30E4A7672C CA523E83C0BCB9, cn=PAWAN DHARKAR Date: 2022.07.08 19:10:51 +05'30'