Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 23 in Assam Moslem Marriages and Divorces Registration Act, 1935 23. Moslem Registrar to be a public servant. - Every Moslem Registrar shall be, and be deemed to be, a public servant, and his duties under this Act shall be deemed to be public duties,
