Supreme Court - Daily Orders
Plasid Jecinto D'Souza By Power Of ... vs The Mumbai Municipal Corporation Of ... on 5 October, 2015
Bench: Vikramajit Sen, Shiva Kirti Singh
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ITEM NO.40+42 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27884/2015
(Arising out of impugned final judgment and order dated 11/09/2015
in CA No. 1219/2015,11/09/2015 in AFO No. 993/2015 passed by the
High Court Of Bombay)
PLASID JECINTO D'SOUZA BY POWER OF ATTORNEY
HOLDER Petitioner(s)
VERSUS
THE MUMBAI MUNICIPAL CORPORATION OF GREATER
BOMBAY Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment and exemption from filing O.T.)
SLP(C) No. 28008/2015
(with appln. (s) for exemption from filing c/c of the impugned
judgment and exemption from filing O.T. and interim relief and
office report)
Date : 05/10/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Pramod S. Bhosle, Adv.
Sri B. Subrahmanya Prasad, Adv.
Mr. B. Subrahmanya Prasad,Adv.
For Respondent(s) Mr. Mukul Rohtagi, AG
Mr. Dhruv Mehta, Sr. Adv.
Mr. Pravin Naik, Adv.
Mrs. Jayashree Wad, Adv.
Mr. Ashish Wad, Adv.
Mr. Sangram singh Bhonsle, Adv.
Mrs. Kanika Baweja, Adv.
Signature Not Verified
Ms. Paromita Majumdar, Adv.
M/s. J. S. Wad & Co.,Adv.
Digitally signed by
Usha Rani Bhardwaj
Date: 2015.10.06
11:09:01 IST
Reason:
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UPON hearing the counsel the Court made the following
O R D E R
Having heard learned Counsel appearing for the parties, we think it would be appropriate if the present Petitions are also listed before the Bench presided over by Hon'ble Mr. Justice Ranjan Gogoi, where similar Petitions are pending and are listed on 12th October, 2015 subject to orders of Hon'ble the Chief Justice.
We are informed that Petitions, in which the parties are identically placed, have already been dismissed by Order of this Court dated 30th September, 2015. Re-notify on 12th October, 2015.
(NEELAM GULATI) (SUMAN JAIN)
COURT MASTER COURT MASTER