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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(c) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(c)Portable test set with static source and electronic reference meter of 0.1 class or one class better accuracy than meter under test, shall be used for testing of meters at site.