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[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(7)(a) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987

(a)three years in respect of a person who carries on the I msiness, by wholesale, of purchasing or selling any notified agricultural produce;