Section 13(1)(iii) in The Jammu and Kashmir Apartment Ownership Act, 1989

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1)(iii) in The Jammu and Kashmir Apartment Ownership Act, 1989

(iii)a set of floor plans of the malty-stored building showing the layout and location, number of apartments and bearing a verified statement of an architect certifying that it is an accurate copy of the portions of the plans of the building as filed with, and approved by, the local authority within the jurisdiction of which the building is located,

Legal Document View

Unlock Advanced Research with PRISMAI

State of Jammu-Kashmir - Subsection

Section 13(1)(iii) in The Jammu and Kashmir Apartment Ownership Act, 1989