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State of Goa - Section

Section 2 in The Indian Fisheries (Goa, Daman and Diu Amendment No. 1) Act, 1970

2. Amendment of section 3.

- In clause (2) of section 3 of the Indian Fisheries Act, 1897 (hereinafter referred to as the "principal Act"), after the word "trap" and before the words "or other contrivance", the words "fishing stakes" shall be inserted.