Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(7) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(7)The Institution shall enclose with the application the resolution of the Organizing or the Managing Body to the effect that it shall not start degree Classes.