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[Section 15]
[Entire Act]
Union of India - Subsection
Section 15(1) in The Central Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Trading Licence and other Related Matters) Regulations, 2009
| Existing Category | Proposed Category |
| Category 'A' | Category III |
| Category 'B' and 'C | Category II |
| Category 'D', 'E' and 'F' | Category I |