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Union of India - Section

Section 85 in Finance (No. 2) Act, 2014

85. Amendment of section 127L.

- In the Customs Act, in section 127L, in sub-section (1), in clause (i), the following Explanation shall be inserted, namely:-"Explanation. - In this clause, the concealment of particulars of duty liability relates to any such concealment made from the officer of customs.".