Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 85 in The Orissa Co-operative Societies Rules, 1965 85. Remuneration to liquidator. - The remuneration payable to the liquidator, establishments and other charges shall be payable in priority of other claims from the assets of the Society.
