Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(1) in The Orissa Entertainment Tax Act, 2006 (1)The Government may, by notification, delegate all or any of its powers under this Act, except those under Sections 3, 8, 36 and 38 to the Commissioner or any officer subordinate to him.
