Gujarat High Court
Hardy Exploration And Production ... vs Hindustan Oil Exploration Company ... on 19 March, 2021
Author: Biren Vaishnav
Bench: Biren Vaishnav
C/IAAP/52/2020 IA ORDER
IN THEHIGHCOURTOF GUJARATAT AHMEDABAD
MISC.CIVILAPPLICATION(FORREVIEW) NO. 1 of 2021
In R/PETN.UNDERARBITRATIONACTNO. 52 of 2020
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HINDUSTANOIL EXPLORATIONCOMPANYLIMITED Versus HARDYEXPLORATIONANDPRODUCTION(INDIA)INC. ========================================================== Appearance:
for the PETITIONER(s)No. ANMOLA MEHTAfor the PETITIONER(s)No. MANANK PANERIfor the RESPONDENT(s)No. ========================================================== CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV Date: 19/03/2021 IA ORDER To be listed, as and when the Bench is available.
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