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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(c) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(c)The Category B Seats shall be 20% of the total sanctioned intake of seats in B.Ed. Course in respect of the Un-Aided Non-Minority and Minority Colleges of Education, which shall open for admission to all the eligible candidates on the basis of merit/rank obtained in on Ed.CET/Ed.CET-Ac as the case may be.