Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50B(1)] [Section 50B] [Entire Act]

State of Chattisgarh - Subsection

Section 50B(1)(i) in The Chhattisgarh Co-operative Societies Rules, 1962

(i)in the case of the balance-sheet, of the state of society's affairs, as at the end of the co-operative year upto which the accounts are made up and examined by him; and