Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Himachal Pradesh - Subsection Section 5(v) in Himachal Pradesh Micro and Small Enterprises Facilitation Council Rules, 2018 (v)The quorum of meeting will be two, in case, if the number of members is three or four and it will be three if the number of members is five.
