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State of Rajasthan - Section

Section 6 in Rajasthan Real Estate (Regulation and Development) Rules, 2017

6. Grant or rejection of registration of the project.

(1)Upon the registration of a project under section 5, the Authority shall grant a registration certificate with a registration number in Form-C to the promoter.
(2)In case of rejection of the application as per section 5 the Authority shall inform the applicant in Form-D.