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[Cites 0, Cited by 0] [Section 81AN] [Entire Act]

State of Kerala - Subsection

Section 81AN(1) in Kerala Factories Rules, 1957

(1)All persons who are required to supervise the handling of hazardous substances shall possess the following qualifications and experience:
(a)
(i)A degree in Chemistry or Diploma in Chemical Engineering or Technology with 5 years experience; or
(ii)A Master's Degree in Chemistry or a Degree in Chemical Engineering or Technology with 2 years experience.
The experience stipulated above shall be in process operation and maintenance in the Chemical Industry.
(b)The Chief Inspector may require the supervisor to undergo training in Health and Safety.