Delhi High Court - Orders
Apoorva Arora & Anr vs State Of Nct Of Delhi & Anr on 7 January, 2022
Author: Anu Malhotra
Bench: Anu Malhotra
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2399/2020 and Crl.M.A. No.16891/2020
APOORVA ARORA & ANR. ..... Petitioners
Through: Mr.Raunak Singh, Advocate
versus
STATE OF NCT OF DELHI & ANR. ..... Respondents
Through: Ms.Manjeet Arya, APP for State with
SI Pardeep
Mr.Aman Chaudhar, Advocate for R-
2
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 07.01.2022 (Through Video Conferencing) Renotify on 16.2.2022.
ANU MALHOTRA, J JANUARY 7, 2022/SV Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:10.01.2022 13:02:46 This file is digitally signed by PS to HMJ ANU MALHOTRA.