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Delhi High Court - Orders

Apoorva Arora & Anr vs State Of Nct Of Delhi & Anr on 7 January, 2022

Author: Anu Malhotra

Bench: Anu Malhotra

                      $~22
                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +    CRL.M.C. 2399/2020 and Crl.M.A. No.16891/2020

                          APOORVA ARORA & ANR.                  ..... Petitioners
                                      Through: Mr.Raunak Singh, Advocate

                                            versus

                          STATE OF NCT OF DELHI & ANR.       ..... Respondents
                                        Through: Ms.Manjeet Arya, APP for State with
                                                  SI Pardeep
                                                  Mr.Aman Chaudhar, Advocate for R-
                                                  2

                          CORAM:
                          HON'BLE MS. JUSTICE ANU MALHOTRA
                                   ORDER

% 07.01.2022 (Through Video Conferencing) Renotify on 16.2.2022.

ANU MALHOTRA, J JANUARY 7, 2022/SV Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:10.01.2022 13:02:46 This file is digitally signed by PS to HMJ ANU MALHOTRA.