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[Cites 0, Cited by 0] [Section 180(3)] [Section 180] [Entire Act]

State of West Bengal - Subsection

Section 180(3)(b) in The West Bengal Motor Vehicles Rules, 1989

(b)in such manner that-
(i)any person so carried is in danger of falling from the vehicle, or
(ii)any part of the body of any such person, when he is in a sitting position, is at a height exceeding 305 centimeters from the surface upon which the vehicles rest.