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Himachal Pradesh High Court

Bheem Singh vs . State Of H.P. & Others on 1 August, 2022

Bench: Sabina, Satyen Vaidya

Bheem Singh Vs. State of H.P. & Others .

CWP No.4468 of 2022 01.08.2022 Present: Mr. K.B. Khajuria, Advocate for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General for the respondents.

Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.

List again on 8th December, 2022.

(Sabina) Judge (Satyen Vaidya) August 01, 2022 (ps) Judge ::: Downloaded on - 01/08/2022 20:12:31 :::CIS