Patna High Court - Orders
Samir Chandra Suman @ Sameer Chandra ... vs The State Of Bihar on 29 November, 2022
Author: Prabhat Kumar Singh
Bench: Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.42333 of 2022
Arising Out of PS. Case No.-43 Year-2022 Thana- PHENHARA District- East Champaran
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1. SAMIR CHANDRA SUMAN @ SAMEER CHANDRA SUMAN S/o
Harendra Prasad Sinha R/o village- Phenhara Purvi Tola, P.S.- Phenhara,
Distt.- East Champaran
2. Vinita Chandra Suman W/o Samir Chandra Suman @ Sameer Chandra
Suman R/o village- Phenhara Purvi Tola, P.S.- Phenhara, Distt.- East
Champaran
... ... Petitioners
Versus
The State of Bihar
... ... Opposite Party
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Appearance :
For the Petitioner/s : Mr.Sangeet Deokuliar
For the Opposite Party/s : Mr.Md. Mushtaque Alam
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
2 29-11-2022At the request made by learned counsel for the informant, list this matter on 13.12.2022 to enable him to file counter affidavit.
Meanwhile, no coercive steps shall be taken against the petitioners in the aforementioned case.
(Prabhat Kumar Singh, J)
Shashi
U T