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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(2)(iv) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(iv)one or more Volunteers Committee(s) shall be formed for each Police Station which shall ensure regular contact between the senior citizen especially those living by themselves on the one hand and the police and the district administration on the other.