Rajasthan High Court - Jodhpur
Gvk, Emri vs Pavnesh Chandra on 18 January, 2019
Bench: Sangeet Lodha, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 1625/2018
GVK, EMRI
----Appellant
Versus
Pavnesh Chandra & Ors.
----Respondent
For Appellant(s) : Mr. Kuldeep Mathur.
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DINESH MEHTA Order 18/01/2019 Learned counsel appearing for the appellant seeks two weeks' time to remove the defects pointed out by the Registry.
Time prayed for is allowed. List the matter after two weeks. (DINESH MEHTA),J (SANGEET LODHA),J 5-DJ/-
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