Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 109 in Haryana Co-operative Societies Rules, 1989 109. Form of order. - Section 131(2)(xxix). - The order of liquidator under clause (b) and clause (e) of sub-section (2) of Section 107 shall be in the form in Appendix `B'.
