Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(4) in The Orissa Veterinary Practitioners Rules, 1976 (4)The rejected identification envelopes shall be placed in separate bundles and shall be sealed for being kept in safe custody as provided in Rule 9.
