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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(4)(iii) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

(iii)fish larval stages (called as egg, hatchlings, spawn, fry, fingerlings, advanced fingerlings, yearlings), larval stages of prawn, shrimp, lobsters, crabs (called as nauplius, metanauplius, zoea, megalopa mysis, post larvae) and larval stages of mollusces (called veliger, spat etc.);