Lok Sabha Debates
Regarding Law And Order Problem Relating To The Implementation Of The Mahajan ... on 1 March, 2006
> Title: Regarding Law and Order problem relating to the implementation of the Mahajan Commission's award in Karnataka arising out of a resolution passed by the Corporation of Belgaum. SHRI D.V. SADANAND GOWDA (MANGALORE): There is a law and order problem in Karnataka. In the Corporation of Belgaum, about three months back, a Resolution was passed.… (Interruptions) उपाध्यक्ष महोदय :आप अपनी सब्मिशन शाम को दे दीजिए।
...( व्यवधान)
SHRI ANANTH KUMAR (BANGALORE SOUTH): It is a very important matter. The hon. Home Minister should intervene.… (Interruptions) SHRI D.V. SADANAND GOWDA : If the Central Government does not intervene, certainly there will be a law and order problem in Karnataka, in the border areas of Karnataka and Maharashtra. Practically, about three months back, a Resolution was passed in the City Corporation of Belgaum.… (Interruptions) MR. DEPUTY-SPEAKER: Now, we will take up Item No.10 – Shri Shivraj V. Patil.
… (Interruptions)
SHRI D.V. SADANAND GOWDA : Afterwards, there was a law and order problem. Even our Home Minister knows about that. Day before yesterday, there was a Resolution passed in the Taluk Panchayat. A law and order problem has arisen all over Karnataka. उपाध्यक्ष महोदय :आपको कह रहा हूं कि शाम को डिस्कशन के बाद इसे लेंगे।
...( व्यवधान)
SHRI ANANTH KUMAR : The hon. Home Minister should intervene. … (Interruptions)
उपाध्यक्ष महोदय :रिकार्ड में कुछ नहीं जा रहा है। हमने कहा है कि डिस्कशन खत्म होने के बाद जीरो आवर में इसे ले लेंगे। (Interruptions) …* * Not Recorded.
SHRI D.V. SADANAND GOWDA : As I said earlier, if the Central Government does not intervene, certainly there will be a law and order problem in Karnataka.… (Interruptions[R5] ) We want a response. Certainly, there would be a law and order problem in Karnataka… (Interruptions) He has to reply. He knows each and everything.… (Interruptions) उपाध्यक्ष महोदय : मैंने कहा है कि शाम को चर्चा कर लेना।
SHRI ANANTH KUMAR : Hon. Home Minister should intervene. He should give a reply… (Interruptions) This is a very serious issue between Karnataka and Maharashtra. Mahajan Commission’s award should be implemented. Karnataka should get justice. … (Interruptions) SHRIMATI TEJASWINI SEERAMESH (KANAKAPURA): Sir, Belgaum is part of Karnataka according to Mahajan Commission’s Report. … (Interruptions) Belgaum is part of Karnataka and our people are very peaceful… (Interruptions) SHRI ANANTH KUMAR : We want a direction from the Chair… (Interruptions)
SHRI D.V. SADANAND GOWDA : There are no political differences. All parties in Karnataka including BJP and Congress and everybody are with this issue… (Interruptions) SHRIMATI TEJASWINI SEERAMESH : Some forces, I think, divided the people in Belgaum… (Interruptions) SHRI ANANTH KUMAR : We want your intervention. … (Interruptions) Kindly direct the Home Minister to intervene and give justice to the people of Karnataka. … (Interruptions) MR. DEPUTY-SPEAKER: You know I cannot compel the Minister to make a statement.
… (Interruptions)
SHRI D.V. SADANAND GOWDA : The Home Minister may kindly intervene in the matter… (Interruptions) THE MINISTER OF HOME AFFAIRS (SHRI SHIVRAJ V. PATIL): I am not on this issue. I am on the Bill… (Interruptions) MR. DEPUTY-SPEAKER: Mr. Mistry, you are requested to go to your seat.
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