Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Small Coins (Offences) Act, 1971 1. Short title and duration (1)This Act may be called The Small Coins (Offences) Act, 1971.[- - -] [Sub-Section (2) omitted by Act 49 of 1974, Section 2 (w.e.f. 10.12.1974).]
