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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2)(a) in West Bengal Thika Tenancy (Acquisition and Regulation) Rules, 2004

(a)require the thika tenant to surrender his tenancy in writing the Controller after giving the thika tenant at least 30 days' notice;