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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17A(b) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

(b)The issuer or investor may exercise such right with respect to all the debt securities issued or held by them respectively or with respect to a part of the securities so issued or held ;