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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(15) in The M.P. Van Upaj other than Timber (Vyapar Viniyaman) Niyam, 1969

(15)The agent shall furnish a list of persons employed by him within the unit. immediately as and when employment is made and all such persons as are objected to by the Divisional Forest Officer shall be forthwith removed from employment by the agent.