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Rajasthan High Court - Jodhpur

Kaushik Kumar Dave vs Sanwar Mal Verma on 14 February, 2019

Author: Arun Bhansali

Bench: Arun Bhansali

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                     S.B. Writ Contempt No. 228/2019

                                    Kaushik Kumar Dave
                                                                                         ----Petitioner
                                                                 Versus
                                    Sanwar Mal Verma
                                                                                       ----Respondent


                                   For Petitioner(s)       :   Mr. Devendra Soni.
                                   For Respondent(s)       :



                                                  HON'BLE MR. JUSTICE ARUN BHANSALI

Order 14/02/2019 A copy of the petition be served on Mr. Harish Purohit, learned counsel who puts in appearance on behalf of respondent No.3.

List on 22.2.2019 after reflecting the name of Mr. Harish Purohit as counsel appearing for the respondent No.3 in the cause list.

(ARUN BHANSALI),J 110-Sumit/-

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