Rajasthan High Court - Jodhpur
Kaushik Kumar Dave vs Sanwar Mal Verma on 14 February, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 228/2019
Kaushik Kumar Dave
----Petitioner
Versus
Sanwar Mal Verma
----Respondent
For Petitioner(s) : Mr. Devendra Soni.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 14/02/2019 A copy of the petition be served on Mr. Harish Purohit, learned counsel who puts in appearance on behalf of respondent No.3.
List on 22.2.2019 after reflecting the name of Mr. Harish Purohit as counsel appearing for the respondent No.3 in the cause list.
(ARUN BHANSALI),J 110-Sumit/-
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