Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] State of Rajasthan - Subsection Section 20(2)(i) in Chit Funds (Rajasthan) Rules, 1989 (i)That the fresh request of the foreman for substitution of the security given under section 20 is for the reasons stated in the application; and